Section 3(6)(a) in Uttar Pradesh Value Added Tax Act, 2008

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State of Uttar Pradesh - Subsection

Section 3(6)(a) in Uttar Pradesh Value Added Tax Act, 2008

(a)Turnover of sale of goods-

(i)involved in the execution of works contract in which property in goods is transferred; or

(ii)in cases of transfer of right to use any goods;