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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2) in Telangana Electricity Reform Act, 1998

(2)The Secretary in-charge of the Energy Department, Government of [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] shall be the Convener for the above Selection Committee.