Allahabad High Court
Anuj Kumar Srivastava And Another vs Smt. Ratna Rani And 4 Ors. on 23 July, 2014
Author: Rajes Kumar
Bench: Rajes Kumar, Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 1917 of 2014 Appellant :- Anuj Kumar Srivastava And Another Respondent :- Smt. Ratna Rani And 4 Ors. Counsel for Appellant :- Sharad Malviya Counsel for Respondent :- Anoop Trivedi Hon'ble Rajes Kumar,J.
Hon'ble Harsh Kumar,J.
Lay before another Bench in which one of us (Rajes Kumar, J.) is not a Member.
Both the parties state that the matter is urgent and requires expeditious disposal.
Office is directed to place the file before Hon'ble the Chief Justice/Hon'ble Senior Judge for nomination at the earliest and if possible put on Monday (28.7.2014) before the nominated Bench.
Till the next date of listing, interim order already granted shall continue.
Order Date :- 23.7.2014 OP