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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(1) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(1)If for any seat, after the date and time fixed for withdrawal of candidature, there remains only one candidate in the field, the Returning Officer shall forthwith declare in Form 14 such candidate as duly elected to fill the seat and shall send copy of such declaration to the Election Commission through the District Election Officer".