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State of Uttar Pradesh - Section

Section 28 in The U.P. Higher Judicial Service Rules, 1975

28. Appointment of special posts.

- Appointment to special posts (for example, the posts of Judicial Secretary-cum-Remembrancer Joint L. R., Deputy L.R., Registrar, Additional Registrar and Joint Registrar) shall be in temporary capacity and shall be made on the criteria of fitness of an officer for such appointment.