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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(2)(a) in Rajasthan Factories Rules, 1951

(a)The building shall be soundly constructed and all the walls and roof shall be of suitable heat resisting materials and shall be water-proof. The floor and walls to a height of [one metre] [Substituted by No. 1. dated 24.3.1979.] shall be so laid or finished as to provide a smooth, hard and impervious surface.