Section 3(6)(a) in Tamil Nadu Prohibition Act, 1937
(a)to take out of any local area to which this Act applies to any other local area in the [State of Tamil Nadu] [This expression was substituted for the expression 'State of Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order,1969.] to which this Act has not been extended, or