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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(1) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(1)Save as otherwise provided in Section 7, all officers and other employees of the existing University, who are holding officers in, or in connection with the existing University relating to Veterinary and Animal Sciences, Fisheries and Small Animals' Colony, shall become the officers or other employees of the University.