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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(2)Application for the transfer of the licence shall be made by the transferee in writing to the Conservator and that licence shall be reissued, with the necessary correction on payment of a fee in accordance with the scale prescribed in Appendix IV to these rules.