Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 614] [Entire Act] State of Odisha - Subsection Section 614(1) in The Orissa Municipal Corporation Act, 2003 (1)Any applicant for a licence under this chapter may appeal from any order made under Sections 610, 611 and 613 by the Commissioner.
