Delhi High Court - Orders
Parle Products Private Limited vs Intercontinental Great Brands Llc on 25 April, 2023
Author: Manmohan
Bench: Manmohan
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 38/2023, CAV 110/2023, CM APPL. 8869-
8870/2023, CM APPL. 8872/2023
PARLE PRODUCTS PRIVATE LIMITED ..... Appellant
Through: Mr. J. Sai Deepak, Mr.
N.K.Bhardwaj, Mr.Bikash Ghorai,
Mr.Rahul Maratha, Ms. Kashima
Chadha, Mr.Avinash Sharma, Ms.
Anju Agrawal and Mr. Vardaman,
Advocates.
versus
INTERCONTINENTAL GREAT BRANDS LLC ..... Respondent
Through: Mr.Chander M.Lall, Sr.Advocate with
Ms.Nancy Roy, Ms.Jyoti Deep Kaur,
Ms.Aastha Kakkar, Ms.Nida Khanah,
Mr.Prashant, Ms.Renuka Rajan and
Ms.Ananya Chug, Advocates.
+ FAO(OS) (COMM) 55/2023, CAV 150/2023 and CM
APPLs.14211-14215/2023
INTERCONTINENTAL GREAT BRANDS LLC ..... Appellant
Through: Mr.Chander M.Lall, Sr.Advocate with
Ms.Nancy Roy, Ms.Jyoti Deep Kaur,
Ms.Aastha Kakkar, Ms.Nida Khanah,
Mr.Prashant, Ms.Renuka Rajan and
Ms.Ananya Chug, Advocates.
versus
PARLE PRODUCTS PVT. LTD. ..... Respondent
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:26.04.2023
17:27:27
Through: Mr. J. Sai Deepak, Mr.N.K.Bhardwaj,
Mr.Bikash Ghorai, Mr.Rahul
Maratha, Ms.Kashima Chadha,
Mr.Avinash Sharma, Ms. Anju
Agrawal and Mr.Vardaman,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 25.04.2023
1. Heard in part.
2. List on 01st May, 2023.
MANMOHAN, J SAURABH BANERJEE, J APRIL 25, 2023/So Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:26.04.2023 17:27:27