Supreme Court - Daily Orders
The Commissioner Of Income Tax 1 vs Lalitkumar Bardia on 9 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.6 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40053/2017
(Arising out of impugned final judgment and order dated 11-07-2017
in ITA No. 127/2006 passed by the High Court of Judicature at
Bombay)
THE COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
LALIT KUMAR BARDIA Respondent(s)
(IA No.138079/2017-CONDONATION OF DELAY IN FILING)
Date : 09-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Maninder Singh, ASG.
Mr. Rupesh Kumar, Adv.
Mr. Shekhar Vyas, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, shall also stand disposed of.
(SWETA DHYANI) (SAROJ KUMARI GAUR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2018.01.09 17:16:49 IST Reason: