Himachal Pradesh High Court
State Of H.P And Another vs . Smt. Seenat Devi on 5 March, 2022
Bench: Sabina, Satyen Vaidya
State of H.P and another vs. Smt. Seenat Devi .
CWP No. 1911 of 2019 05.03.2022 Present: Mr. Ranjan Sharma, Additional Advocate General for the petitioners.
Mr. Prince Chauhan, Advocate on behalf of Mr. Rahul Mahajan, Advocate for respondent No.15.
Service of respondents No. 2(a), 2(c), 2(d), 12(a) and 12(b) is complete, but none has appeared on their behalf.
Notice could not be issued to respondent No. 2(b) as necessary steps were not taken by the petitioners.
Accordingly, let notice be issued to respondent No.2(b) on doing the needful, for 31st May, 2022.
( Sabina )
Judge
March 05, 2022 (Satyen Vaidya )
(naveen) Judge
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