Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] NCT Delhi - Section Section 5 in The Delhi Land Revenue Act, 1954 5. Appointment of Additional Collectors. - The Chief Commissioner may appoint an officer serving under the Government of the Union territory [*] [Now National Capital Territory of Delhi] as an Additional Collector.
