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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(7) in The M.P. Grazing Rules, 1986

(7)Grazing licence issued in Form "B" shall be valid only for the grazing unit/sub-unit for which they have been issued and shall cover period not exceeding one grazing year.