Section 4(a) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007
(a)The Allopathic Private Medical Care Establishment shall submit the application in the prescribed in Form-I (in duplicate) to District Registering Authority i.e. DM and HO of the District concerned for registration of Private Medical Care Establishments along with the fees prescribed in Rule 14.
