Calcutta High Court
Asit Kumar Palit vs Wpil Ltd on 25 June, 2008
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
ORDER SHEET CS No.69 of 2005 IN THE HIGH COURT AT CALCUTTA ORIGINAL SIDE In the matter of:
Asit Kumar Palit Versus WPIL Ltd.
Before:
The Hon'ble Justice Jayanta Kumar Biswas Date. 25.06.2008 The Court: Mr. Ghosh, Counsel for the defendant, concludes cross-examination of the plaintiff. Mr. Banerjee, counsel for the plaintiff, submits that he has no other witness. Hence recording of evidence on behalf of the plaintiff is closed. Mr. Ghosh prays for some time to decide whether the defendant will examine any witness. Under the circumstances, hearing is adjourned until next Monday as prayed for.
Place the suit on the daily list for further hearing next Monday.
(Jayanta Kumar Biswas, J.) SP/