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[Cites 0, Cited by 0] [Section 93(9)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(9)(ii) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(ii)in the case of a share or deposit, the person in whose name the share or the deposit may be standing from transferring the share or deposit, may be receiving any dividend or interest thereon; and