Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 8 in The Bihar Vaccination Rules, 1944 8. No vaccine lymph other than that obtained from the Bihar Vaccine Institute at Namkum (Ranchi) shall be used in any vaccine operation without the previous permission of the Director of Health Services, Bihar.Rules Under Clause (e) of Section 33
