Supreme Court - Daily Orders
The State Of Orissa vs M/S. K.B. Saha And Sons Industries Pvt. ... on 7 December, 2022
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
CA 7236/2019
1
ITEM NO.106 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.7236/2019
THE STATE OF ORISSA Appellant(s)
VERSUS
M/S. K.B. SAHA AND SONS INDUSTRIES PVT. Respondent(s)
LTD. & ORS.
WITH C.A. No.8754-8759/2019 (XI-A)
(With IA No.163850/2019-CONDONATION OF DELAY IN FILING and IA
No.163851/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.795/2020 (XI-A)
(With IA No.9740/2020-CONDONATION OF DELAY IN FILING and IA
No.9741/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.554/2020 (XI-A)
(With IA No.6335/2020-CONDONATION OF DELAY IN FILING and IA
No.6336/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.8627-8634/2019 (XI-A)
(With I.R. and IA No.150709/2019-CONDONATION OF DELAY IN FILING and
IA No.150711/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No.8748/2019 (XI-A)
(With IA No.160180/2019-CONDONATION OF DELAY IN FILING and IA
No.160181/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 8730-8736/2019 (XI-A)
(With IA No.160721/2019-CONDONATION OF DELAY IN FILING and IA
No.160722/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.8738-8743/2019 (XI-A)
(With IA No.159108/2019-CONDONATION OF DELAY IN FILING and IA
No.159109/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.8747/2019 (XI-A)
(With IA No.157190/2019-CONDONATION OF DELAY IN FILING and IA
No.157193/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2022.12.07
18:20:19 IST
Reason:
CA 7236/2019
2
C.A. No. 8749-8753/2019 (XI-A)
(With IA No.159192/2019-CONDONATION OF DELAY IN FILING and IA
No.159193/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.2055-2056/2020 (XI-A)
(With IA No.34293/2020-CONDONATION OF DELAY IN FILING and IA
No.34296/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2057/2020 (XI-A)
(With IA No.34081/2020-CONDONATION OF DELAY IN FILING and IA
No.34086/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2613/2020 (XI-A)
(With IA No.39008/2020-CONDONATION OF DELAY IN FILING and IA
No.39010/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2698/2020 (XI-A)
C.A. No.2468/2020 (XI-A)
(With IA No.47686/2020-CONDONATION OF DELAY IN FILING and IA
No.47687/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2053/2020 (XI-A)
(With IA No.32563/2020-CONDONATION OF DELAY IN FILING and IA
No.32564/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2094/2020 (XI-A)
(With I.R. and IA No.34964/2020-CONDONATION OF DELAY IN FILING and
IA No.34965/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No.2059/2020 (XI-A)
(With IA No.34392/2020-CONDONATION OF DELAY IN FILING and IA
No.34393/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2095/2020 (XI-A)
(With IA No.36720/2020-CONDONATION OF DELAY IN FILING and IA
No.36721/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2058/2020 (XI-A)
(With IA No.34105/2020-CONDONATION OF DELAY IN FILING and IA
No.34107/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.8760/2019 (XI-A)
(With IA No.157284/2019-CONDONATION OF DELAY IN FILING and IA
No.157287/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.8746/2019 (XI-A)
(With IA No.156092/2019-CONDONATION OF DELAY IN FILING and IA
No.156093/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.8691-8698/2019 (XI-A)
C.A. Nos.8675-8682/2019 (XI-A)
CA 7236/2019
3
C.A. Nos.8635-8642/2019 (XI-A)
(With IA No.151813/2019-CONDONATION OF DELAY IN FILING and IA
No.151815/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.8643-8650/2019 (XI-A)
C.A. Nos.8651-8658/2019 (XI-A)
C.A. Nos.8659-8666/2019 (XI-A)
C.A. Nos.8667-8674/2019 (XI-A)
(With IA No.152580/2019-CONDONATION OF DELAY IN FILING and IA
No.152581/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.8683-8690/2019 (XI-A)
( IA No.152081/2019-CONDONATION OF DELAY IN FILING and IA
No.152085/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.8699-8706/2019 (XI-A)
C.A. Nos.8707-8713/2019 (XI-A)
(With IA FOR EARLY HEARING APPLICATION ON IA 30388/2022)
C.A. Nos.8714-8721/2019 (XI-A)
C.A. Nos.8722-8727/2019 (XI-A)
(With IA No.155016/2019-CONDONATION OF DELAY IN FILING and IA
No.155017/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. Nos.8728-8729/2019 (XI-A)
(With IA No.159967/2019-CONDONATION OF DELAY IN FILING and IA
No.159969/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.8737/2019 (XI-A)
(With IA No.155982/2019-CONDONATION OF DELAY IN FILING and IA
No.155985/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.8744/2019 (XI-A)
(With IA No.155182/2019-CONDONATION OF DELAY IN FILING and IA
No.155184/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.8745/2019 (XI-A)
(With IA No.155244/2019-CONDONATION OF DELAY IN FILING and IA
No.155245/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2054/2020 (XI-A)
(With IA No.34096/2020-CONDONATION OF DELAY IN FILING and IA
No.34099/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2650/2020 (XI-A)
(With IA No.47797/2020-CONDONATION OF DELAY IN FILING and IA
No.47800/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No.2699/2020 (XI-A)
Date : 07-12-2022 These appeals were called on for hearing today.
CA 7236/2019
4
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Appellant(s) Mr. Ravi Prakash Mehrotra, Sr. Adv.
Mrs. Deepti Mehrotra, Adv.
Mr. Apoorv Srivastava, Adv.
Mr. Jogy Scaria, AOR
For Respondent(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Akshay Srivastava, Adv.
Mr. Ram Chandra M., Adv.
Ms. Vijetha Ravi, Adv.
Ms. Aarzoo Aneja, Adv.
Mr. Tosiv Goyal, Adv.
Mr. Dhruv Sharma, Adv.
Mr. Abhinav Mukerji, AOR
Mr. Gopal Shankaranarayanan, Sr. Adv.
Ms. Shivani Vij, Adv.
Rajdipa Behura, Adv.
Mr. Philomon, Adv.
Mr. Arijit Mazumdar, Adv.
Ms. Mrinal Gopal Elker, AOR
Mr. Jayant Mehta, Sr. Adv.
Mr. Raghavendra Mohan Bajaj, Adv.
Mr. Raghav Bhatia, Adv.
Mr. Areebuddin Ahmed, Adv.
Mr. Deepan Kumar Sarkar, Adv.
Ms. Garima Bajaj, AOR
Mr. Shambo Nandy, Adv.
Mr. Sohil Yadav, Adv.
Mr. Siddharth Shukla, Adv.
Kinjal Sheth, Adv.
Mr. Snehasish Mukherjee, AOR
CA 7236/2019
5
UPON hearing the counsel the Court made the following
O R D E R
1 List the Civil Appeals on 18 January 2023 at the top of the Board.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Assistant Registrar