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[Cites 0, Cited by 1] [Section 132(1)] [Section 132] [Entire Act]

State of Madhya Pradesh - Subsection

Section 132(1)(b) in The M.P. Municipal Corporation Act, 1956

(b)a water tax, in respect of lands and buildings to which a water supply is furnished from or which are connected by means of pipe with municipal water works;