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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(e) in The Bihar Mica Act, 1947

(e)"dealers licence" means a licence granted under Section 6 authorising the person to whom it is granted to buy mica, and to have in his possession and sell mica-
(i)extracted in a controlled area from a mica mine of which he is not in possession or from a mica dump; or
(ii)imported into a controlled area from any place not situated in a controlled area;