Section 2(a) in The Orissa Declaration of Stocks and Prices of Essential Commodities Order, 1973
(a)"Dealer" means any person carrying on business of selling any essential commodity, and includes a producer, importer, [wholesaler] [Inserted vide Orissa Gazette Extraordinary No. 136/2.2.1978.-S.R.O. No.87/78/27.1.1978.] or retailer;
