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[Cites 0, Cited by 0] [Section 410] [Entire Act]

State of Haryana - Subsection

Section 410(m) in Punjab Jail Manual

(m)In case of a disturbance, the officer in charge should keep his men together in line and not allow them to approach the body of prisoners nearer than thirty yards, from which distance he is in the best position to deal with the rioters. A few warders should in all cases be armed with batons and supplied with handcuffs to arrest and secure any ring-leaders or escaping prisoners.