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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(e) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(e)the manner in which area is to be reserved under section 18 and the manner in which it is to be dealt with;