Allahabad High Court
Union Of India & Others vs M/S Larsen Air Conditioning And ... on 7 October, 2017
Author: Saral Srivastava
Bench: Amreshwar Pratap Sahi, Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER No. - 1227 of 2003 Appellant :- Union Of India & Others Respondent :- M/S Larsen Air Conditioning And Regrigeration Co. & Another Counsel for Appellant :- Anand Kumar,N.K.Nagvanshi,S.K. Mishra Counsel for Respondent :- B.D.Shukla,Manish Tandon Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
Two weeks' time is granted to the learned counsels for either of the parties to supply their paper books respectively, in order to assist the Court keeping in view the nature of the dispute raised in this appeal.
List the appeal on 1st November, 2017.
Order Date :- 7.10.2017 Ishan