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Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 25 September, 2023

                                    $~3
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       CS(COMM) 1185/2016
                                            THE CARTOON NETWORK INC.        .... Plaintiff

                                                                     Through:                 Ms. Sampurnaa Sanyal (VC),
                                                                                              Mr. Bhagwati Prasad, Advocate

                                                                                 versus

                                            MR. VISHVAJEET SHARMA & ORS.                                                      ..... Defendant

                                                                     Through:                 Mr. Amit Jain, Ms. Sreelakshmi
                                                                                              Menon, Advocates

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) Dr. AJAY
                                            GULATI (DHJS)
                                                          ORDER

% 25.09.2023 Matter has been listed today on the directions of the Hon'ble Court for monitoring the evidence being recorded before the ld. Local Commissioner.

Ld. Counsel for the plaintiff submits that the witness on behalf of the plaintiff who was to be examined before the ld. Local Commissioner i.e. Ms. Rasika Tognatta, has left the employment of the plaintiff company. Consequently, an application is required to be moved for bringing in another witness.

Put up for further proceedings / to await report of the LC on 15.12.2023.

AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 25, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 23:38:58