Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 25 September, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. .... Plaintiff
Through: Ms. Sampurnaa Sanyal (VC),
Mr. Bhagwati Prasad, Advocate
versus
MR. VISHVAJEET SHARMA & ORS. ..... Defendant
Through: Mr. Amit Jain, Ms. Sreelakshmi
Menon, Advocates
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 25.09.2023 Matter has been listed today on the directions of the Hon'ble Court for monitoring the evidence being recorded before the ld. Local Commissioner.
Ld. Counsel for the plaintiff submits that the witness on behalf of the plaintiff who was to be examined before the ld. Local Commissioner i.e. Ms. Rasika Tognatta, has left the employment of the plaintiff company. Consequently, an application is required to be moved for bringing in another witness.
Put up for further proceedings / to await report of the LC on 15.12.2023.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 25, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
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