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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(a) in The Haryana Minerals (Vesting of Rights) Act, 1973

(a)if the person making it was present or represented before the Collector at the time when he passed his order, within six weeks from the date of the Collector's order;