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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(s) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(s)the information to be furnished to the Bureau of Indian Standards established under the Bureau of Indian Standards Act, 1986 (63 of 1986 ), regarding the use of any article or process covered under the Act in a buildings or other construction work;