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Andhra Pradesh High Court - Amravati

Rapaka Aruku Dasu vs The State Of Ap on 9 November, 2023

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: WRIT PETITION No.29241 of 2023

                        PROCEEDING SHEET
Sl.                                                                 OFFICE
No. DATE                            ORDER                            NOTE

 1. 09.11.2023 NJS, J
                             W.P. No.29241 of 2023

                    Heard learned counsel for the petitioner.
                    At    the   request   of   learned   standing
              counsel representing respondent Nos.6 and 7,

for securing written instructions in the matter, list on 17.11.2023 in Motion List.

In the meanwhile, no coercive action in respect of the subject matter property shall be resorted to.

_______ NJS, J vasu