Andhra Pradesh High Court - Amravati
Rapaka Aruku Dasu vs The State Of Ap on 9 November, 2023
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: WRIT PETITION No.29241 of 2023
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
1. 09.11.2023 NJS, J
W.P. No.29241 of 2023
Heard learned counsel for the petitioner.
At the request of learned standing
counsel representing respondent Nos.6 and 7,
for securing written instructions in the matter, list on 17.11.2023 in Motion List.
In the meanwhile, no coercive action in respect of the subject matter property shall be resorted to.
_______ NJS, J vasu