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[Cites 0, Cited by 8] [Entire Act]

State of Gujarat - Section

Section 15 in The Hemchandracharya North Gujarat University Act, 1986

15. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(i)The Court,
(ii)The Executive Council,
(iii)The Academic Council,
(iv)The Faculties,
(v)The Boards of Studies,
(vi)The Finance Committee,
(vii)The Planning Board,
(viii)Such other Boards and bodies of the University as may be declared by the Statutes to be authorities of the University.