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State of Odisha - Section
Section 249 in Grama Panchayats Rules, 1968
249. Formation of Committees.
- A Grama Panchayat may by resolution establish Committees for each group of subjects mentioned under Column (1) of the Table below which shall go by the designation noted against each in Column (2) thereof :Table| (1) | (2) |
| Planning, Finance and Budget | Functional Committee (i) |
| Agriculture, Minor Irrigation, Co-operation Industries andother Allied Schemes | Functional Committee (ii) |
| Education, Health and Sanitation including Rural Water-Supply | Functional Committee (iii) |
| Welfare of Weaker Sections of Society | Functional Committee (iv) |
| Communication and Works | Functional Committee (v) |