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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(3) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(3)The Competent Authority or the President or the Chairman of the Managing Committee may fix an amount not exceeding the amount of penalty specified in section 32 of the Act as compounding fee and recover it.