Supreme Court - Daily Orders
Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 21 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.41 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18570/2017
(Arising out of impugned final judgment and order dated 09-03-2017
in WPC No. 477/2014 passed by the High Court Of Delhi At New Delhi)
CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS. Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS. Respondent(s)
WITH
SLP(C) No. 18576-18577/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 19267-19270/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 3816-3821/2018 (XIV)
Date : 21-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Sateesh Galla, Adv.
Mr. C. Raghavendren, Adv.
Ch. Leela Sarveswar, Adv.
Mr. Saurabh Gupta, Adv.
Mr. N. Rajaraman, AOR
Mr. Sumit R. Sharma, AOR
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Vikram Singh, AOR
Signature Not Verified
Mr. Sk Bagaria, Sr. Adv.
Digitally signed by
Neetu Sachdeva
Date: 2023.08.22
Mrs. Priya Puri, AOR
17:15:27 IST
Reason: Mr. Vibhav Shrivastav, Adv.
Mr. Ranjay Kumar Dubey, Adv.
Ms. Tanvi Nigam, Adv.
Contd..
- 2 –
Mr. Md. Rashid Saeed, AOR
Mr. Vivek Sarin, Adv.
Mr. Rashid Saeed, Adv.
Mr. Satish Kumar Kaushik, Adv.
Mr. K.M.Nataraj, A.S.G.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Devashish Bharukha, Adv.
Ms. Rekha Pandey, Adv.
Mr. Arkaj Kumar, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Yuvraj Sharma, Adv.
Mr. Dr. Arun Kumar Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Biju P Raman, AOR
Mr. Jayant Tripathi, Adv.
Mr. C. K. Sasi, AOR
Mrs. Nayan Tara Roy, Adv.
Ms. Meena K Poulose, Adv.
Ms. Vandana Jai Singh, Adv.
Ms. Kanu Priya, Adv.
Mr. Jasmeet Singh, AOR
Ms. Rusheet Saluja, Adv.
Mr. Divjot Singh Bhatia, Adv.
Mr. Saif Ali, Adv.
Mr. Pushpendra Singh Bhadoriya, Adv.
Mr. Vijay Sharma, Adv.
Mr. Ravindra Sadanand Chingale, AOR
UPON hearing the counsel the Court made the following
O R D E R
At request, adjourned by two weeks.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)