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Supreme Court - Daily Orders

Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 21 August, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.41                          COURT NO.15                  SECTION XIV

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   18570/2017

     (Arising out of impugned final judgment and order dated 09-03-2017
     in WPC No. 477/2014 passed by the High Court Of Delhi At New Delhi)

     CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS.                Petitioner(s)

                                                VERSUS

     GOVT. OF NCT OF DELHI & ORS.                                     Respondent(s)

     WITH
     SLP(C) No. 18576-18577/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
     FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)
      SLP(C) No. 19267-19270/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
     FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)
      SLP(C) No. 3816-3821/2018 (XIV)

     Date : 21-08-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)             Mr. Fuzail Ahmad Ayyubi, AOR

                                   Mr. Sateesh Galla, Adv.
                                    Mr. C. Raghavendren, Adv.
                                    Ch. Leela Sarveswar, Adv.
                                    Mr. Saurabh Gupta, Adv.
                                    Mr. N. Rajaraman, AOR

                                   Mr. Sumit R. Sharma, AOR
                                   Mr. Raj Bahadur Yadav, AOR

     For Respondent(s)             Mr. Vikram Singh, AOR
Signature Not Verified
                                   Mr. Sk Bagaria, Sr. Adv.
Digitally signed by
Neetu Sachdeva
Date: 2023.08.22
                                   Mrs. Priya Puri, AOR
17:15:27 IST
Reason:                            Mr. Vibhav Shrivastav, Adv.
                                   Mr. Ranjay Kumar Dubey, Adv.
                                   Ms. Tanvi Nigam, Adv.
                                                                          Contd..
                                  - 2 –

                   Mr. Md. Rashid Saeed, AOR
                   Mr. Vivek Sarin, Adv.
                   Mr. Rashid Saeed, Adv.
                   Mr. Satish Kumar Kaushik, Adv.

                   Mr. K.M.Nataraj, A.S.G.
                   Mr. Shreekant Neelappa Terdal, AOR
                   Mr. Devashish Bharukha, Adv.
                   Ms. Rekha Pandey, Adv.
                   Mr. Arkaj Kumar, Adv.
                   Ms. Swarupama Chaturvedi, Adv.
                   Mr. Yuvraj Sharma, Adv.
                   Mr. Dr. Arun Kumar Yadav, Adv.

                   Mr. Raj Bahadur Yadav, AOR
                   Mr. Biju P Raman, AOR

                   Mr. Jayant Tripathi, Adv.
                   Mr. C. K. Sasi, AOR
                   Mrs. Nayan Tara Roy, Adv.
                   Ms. Meena K Poulose, Adv.

                   Ms. Vandana Jai Singh, Adv.
                   Ms. Kanu Priya, Adv.
                   Mr. Jasmeet Singh, AOR
                   Ms. Rusheet Saluja, Adv.
                   Mr. Divjot Singh Bhatia, Adv.
                   Mr. Saif Ali, Adv.
                   Mr. Pushpendra Singh Bhadoriya, Adv.
                   Mr. Vijay Sharma, Adv.

                   Mr. Ravindra Sadanand Chingale, AOR

         UPON hearing the counsel the Court made the following
                            O R D E R

At request, adjourned by two weeks.

(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)