Section 17(2)(a) in The National Council For Teacher Education Act, 1993

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Union of India - Subsection

Section 17(2)(a) in The National Council For Teacher Education Act, 1993

(a)shall be communicated to the recognised institution concerned and a copy thereof shall also be forwarded simultaneously to the University or the examining body to which such institution was affiliated for cancelling affiliation; and

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Union of India - Subsection

Section 17(2)(a) in The National Council For Teacher Education Act, 1993