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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(e) in Kerala Medical Officers' Admission to Postgraduate Courses Under Service Quota Act, 2008

(e)'Postgraduate Course' means the course of study after M.B.B.S. which may be a degree or diploma course declared as such in the prospectus;