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Union of India - Section

Section 249 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

249. Military Command by Sailors.

- The following sailors shall be entitled to exercise military command :Seamen :Chief Petty OfficerPetty OfficerLeading SeamanAble SeamanOrdinary SeamanSignal :Chief Yeoman of SignalsYeoman of SignalsLeading SignalmanSignalmanOrdinary SignalmanRegulating :Master-At-ArmsRegulating Petty OfficerLeading PatrolmanNaval Airman (All categories) :Chief AirmanPetty Officer AirmanLeading AirmanNaval Airman 1st ClassNaval Airman 2nd ClassSection VI - Indian Navy, Army And Air Force