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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2)(iii) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

(iii)any other State Government, an international organisation, an autonomous body not controlled by the Government or a private body :