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Himachal Pradesh High Court

Jainder Pal Singh vs . Inderjeet Kaur on 30 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Jainder Pal Singh Vs. Inderjeet Kaur FAO No. 40 of 2021 .

30.5.2022 Present:- Mr. G.R.Palsra,Advocate,for the appellant.

Mr. Y.K. Paul, Advocate, for the respondent.

Learned counsel for the appellant submits that mediation has failed. Even though, we appreciate the efforts put in by Mr. S.C. Sharma, learned Senior Advocate, a trained Mediator for his valuable assistance.

List the appeal for final hearing in due course.

( Tarlok Singh Chauhan) Judge [[[ (Chander Bhusan Barowalia) Judge 30th May, 2022 (Guleria) ::: Downloaded on - 31/05/2022 20:09:38 :::CIS