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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1) in Assam Opium Prohibition Act, 1947

(1)The provisions of this Act shall not apply to any shop or place licensed for the sale of opium for medicinal purposes, or to any person who buy opium from any place or shop as aforesaid under a prescription from a registered medical practitioner, or to any hospital or dispensary, or to the import, export, transport, possession, sale or purchase of excise opium.