Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(5) in West Bengal Trade Unions Rules, 1998

(5)After the ballot paper has been taken back, the Presiding Officer shall record on its back the words "Cancelled : Voting procedure violated", and put his signature below the said words. He will also give on the back of the ballot paper the details of such violation,