Supreme Court - Daily Orders
Dept.Of Telecommunication vs Data Access India Limited on 25 July, 2019
Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah
1
ITEM NO.101 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 311-318/2008
DEPT.OF TELECOMMUNICATION & ORS. Appellant(s)
VERSUS
DATA ACCESS INDIA LIMITED Respondent(s)
([ PART-HEARD BY HON'BLE ARUN MISHRA, HON'BLE S. ABDUL NAZEER AND
HON'BLE M.R. SHAH, JJ. ] )
WITH
C.A. No. 565-568/2008 (XVII)
(and IA No.102801/2017-CLARIFICATION/DIRECTION)
C.A. No. 6575/2010 (XVII)
(FOR STAY APPLICATION ON IA 2/2010
IA No. 2/2010 - STAY APPLICATION)
C.A. No. 6664-6669/2010 (XVII)
C.A. No. 4896/2010 (XVII)
C.A. No. 10675/2010 (XVII)
C.A. No. 10676/2010 (XVII)
C.A. No. 9827/2010 (XVII)
C.A. No. 4430/2011 (XVII)
C.A. No. 258/2012 (XVII)
( FOR STAY APPLICATION ON IA 2/2012
IA No. 2/2012 - STAY APPLICATION)
C.A. No. 5921/2012 (XVII)
C.A. No. 5582-5583/2012 (XVII)
C.A. No. 5574/2012 (XVII)
Signature Not Verified
C.A. No. 5575/2012 (XVII)
Digitally signed by
ASHWANI KUMAR
Date: 2019.07.26
16:37:06 IST
Reason:
C.A. No. 5576/2012 (XVII)
C.A. No. 5572/2012 (XVII)
2
C.A. No. 6645/2012 (XVII)
C.A. No. 6328-6399/2015 (XVII)
(FOR STAY APPLICATION ON IA 1-72/2015
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6183-6255/2015 (XVII)
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)
C.A. No. 5832-5852/2015 (XVII)
C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5997/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5998/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6011/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
3
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6002/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6010/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6012/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 8496-8505/2015 (XVII)
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5929/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5911/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5882/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5931/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5934/2015 (XVII)
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5930/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 6888-6895/2015 (XVII)
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)
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C.A. No. 6003/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6004/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 8506-8530/2015 (XVII)
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)
C.A. No. 8009-8017/2015 (XVII)
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 344/2016 (XVII)
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)
C.A. No. 498/2016 (XVII)
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 497/2016 (XVII)
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 493/2016 (XVII)
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 14624/2015 (XVII)
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)
C.A. No. 13550/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13705-13711/2015 (XVII)
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13590/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13587/2015 (XVII)
5
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13586/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13585/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13591/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13538/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13588/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13593/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13595-13596/2015 (XVII)
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13584/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13574/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13681/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13581-13582/2015 (XVII)
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13592/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13699/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
6
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13697/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13698/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13680/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 3099/2016 (XVII)
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 6022-6044/2016 (XVII)
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)
SLP(C) No. 20219/2016 (III)
C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)
Date : 25-07-2019 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s)
Mr. Mohit D. Ram, AOR
Mr. Abhijat P. Medh, AOR
Mr. Kishore Kunal, AOR
Dr. A.M. Singhvi, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Harsh Kaushik, AOR
Mr. Amit Bhandari, Adv.
Mr. Atul N., Adv.
Mr. Pridyuman Sharma, Adv.
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Mr. Nikhar Luthra, Adv.
Mr. Prashanti Rao, Adv.
Mrs. Anjani Aiyagari, AOR
Ms. Sumita Hazarika, AOR
Mr. Arvind Kumar Sharma, AOR
Ms. Shikha Sarin, Adv.
Mr. Rahul Narayan, AOR
Mr. B. Krishna Prasad, AOR
Mr. Gautam Narayan, AOR
Ms. Asmita Singh, Adv.
Ms. Shivani Vij, Adv.
Mr. Somiran Sharma, AOR
Mr. Tushar Mehta, SG
Mr. Arijit Prasad, Sr. Adv.
Mr. Dhruv Tamta, Adv.
Ms. Binu Tamta, Adv.
Mr. Rajat Nair, Adv.
Ms. Shraddha Deshmukh, Adv.
Ms. Binu Tamta, Adv.
Mr. H.R. Rao, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Naveen Kumar, AOR
Mr. Punit Dutt Tyagi, AOR
M/S. Corporate Law Group, AOR
Mr. Jayant Kumar Mehta, AOR
Ms. Sumita Hazarika, AOR
Mr. Harsh Kaushik, AOR
Mr. Ramji Srinivasan, SR. Adv.
Ms. Sylona Mohapatra, Adv.
Mr. Nikhil Ramdev, Adv.
Mr. Ramji Srinivasan,Sr. Adv.
Mr. Manjul Bajpai, Adv.
8
Mr. Somiran Sharma, AOR
Mr. Biju P. Raman, Adv.
Mr. Tushar Bhardwaj, Adv.
Mr. Vishnu Sharma, Adv.
Mr. Jagjeet Sahani, Adv.
Ms. Palak Verma, Adv.
Mr. Pinaki Misra, Sr. Adv.
Mr. Ramji Srinivasan,Sr. Adv.
Mr. Mansoor Ali Shoket, Adv.
Ms. Manali Singhal, Adv.
Mr. Santosh Sachin, Adv.
Mr. Nitin Kala, Adv.
Ms. Vinita Sasidharan, Adv.
Mr. Abhijat P. Medh, AOR
Mr. P. Ramesh Kumar, Adv.
Ms. Sylona Mohapatra, Adv.
Mr. Nikhil Ramdev, Adv.
Mr. Ramji Srinivasan,Sr. Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. K. R. Sasiprabhu, AOR
Mr. Biju P. Raman, Adv.
Mr. Vishnu Sharma, Adv.
Mr. Tushar Bhardwaj, Adv.
Mr. Bhavuk Agarwal, Adv.
Ms. Sylona Mahapatra, Adv.
Mr. Nikhil Ramdev, Adv.
Ms. Dharitry Phookan, AOR
Mr. Praveen Kumar, AOR
Mr. Saumyen Das, Adv.
Mr. Rajan Narain, AOR
Mr. C.A. Sundarm, Sr. Adv.
Mr. Tarun Gulati, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Vaibhav Niti, Adv.
Ms. Surabhi Limaye, Adv.
Ms. Vaishali Kalara, Adv.
Ms. Madhvi Agrawal, Adv.
Ms. Ambika Mathur, Adv.
Mr. E. C. Agrawala, AOR
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Dr. Shashwat Bajpai, Adv.
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Mr. Chaitanya Safaya, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Vaibhav Niti, Adv.
Ms. Surabhi Limaye, Adv.
Ms. Vaishali Kalara, Adv.
Ms. Madhvi Agrawal, Adv.
Ms. Ambika Mathur, Adv.
Mr. Manjul Bajpai, Adv.
Mr. E. C. Agrawala, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Vaibhav Niti, Adv.
Ms. Surabhi Limaye, Adv.
Ms. Vaishali Kalara, Adv.
Ms. Madhvi Agrawal, Adv.
Ms. Ambika Mathur, Adv.
Mr. E. C. Agrawala, AOR
Mrs. Bina Gupta, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Swetank Shantanu, AOR
Mr. Ravi Chouhan, Adv.
Mr. Pratap Shankar, Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Kishore Kunal, AOR
Ms. Maneesha Dhir, Adv.
Mr. K.P.S. Kohli, Adv.
Mr. Abhishek Kumar, Adv.
Mr. Saransh Gupta, Adv.
Ms. Sarmistha Ghosew, Adv.
Mr. Mohit Paul, Adv.
Ms. Sunaina Paul, Adv.
Mr. Mohit Paul, AOR
Mr. Abhijat P. Medh, AOR
Mr. K. R. Sasiprabhu, AOR
Mr. Gurmeet Singh Makker, AOR
Mrs. Anil Katiyar, AOR
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Mr. Mayank Grover, Adv.
Mr. Gurpreet Singh K., Adv.
Ms. Achal Gupta, Adv.
Mr. Faisal Sherwani , AOR
Mr. Gaurav Kejriwal, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Devashish Bharuka, AOR
Mr. Sumit Goel, Adv.
Ms. Pratyusha, Adv.
M/S. Parekh & Co., AOR
Ms. Vibha Dhawan, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Alvia Ahmed, Adv.
M/S. Dua Associates, AOR
Mr. B. Adi Naraynan Rao, Sr. Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Rohit Choudhary, Adv.
Ms. Preeti Kohli, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Dr. Abhishek Manu Singhvi, learned senior counsel started his arguments at 11.10 a.m and concluded at 12.35 p.m. Thereafter Mr. A. Sundarm, learned senior counsel commenced his arguments and was on his legs when the Court rose for the day. The matters remained part-heard.
List for further hearing on 30.07.2019 as part-heard.
(ASHWANI KUMAR) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER