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Supreme Court - Daily Orders

Dept.Of Telecommunication vs Data Access India Limited on 25 July, 2019

Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah

                                                1

     ITEM NO.101                     COURT NO.4                SECTION XVII

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   311-318/2008

     DEPT.OF TELECOMMUNICATION         & ORS.                  Appellant(s)

                                            VERSUS

     DATA ACCESS INDIA LIMITED                                 Respondent(s)

     ([ PART-HEARD BY HON'BLE ARUN MISHRA, HON'BLE S. ABDUL NAZEER AND
     HON'BLE M.R. SHAH, JJ. ] )

     WITH
     C.A. No. 565-568/2008 (XVII)
     (and IA No.102801/2017-CLARIFICATION/DIRECTION)

      C.A. No. 6575/2010 (XVII)
     (FOR STAY APPLICATION ON IA 2/2010
     IA No. 2/2010 - STAY APPLICATION)

         C.A. No. 6664-6669/2010 (XVII)

         C.A. No. 4896/2010 (XVII)

         C.A. No. 10675/2010 (XVII)

         C.A. No. 10676/2010 (XVII)

         C.A. No. 9827/2010 (XVII)

         C.A. No. 4430/2011 (XVII)

      C.A. No. 258/2012 (XVII)
     ( FOR STAY APPLICATION ON IA 2/2012
     IA No. 2/2012 - STAY APPLICATION)

         C.A. No. 5921/2012 (XVII)

         C.A. No. 5582-5583/2012 (XVII)

         C.A. No. 5574/2012 (XVII)
Signature Not Verified
         C.A. No. 5575/2012 (XVII)
Digitally signed by
ASHWANI KUMAR
Date: 2019.07.26
16:37:06 IST
Reason:
         C.A. No. 5576/2012 (XVII)

         C.A. No. 5572/2012 (XVII)
                                  2

 C.A. No. 6645/2012 (XVII)

C.A. No. 6328-6399/2015 (XVII)
(FOR STAY APPLICATION ON IA 1-72/2015
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6183-6255/2015 (XVII)
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)

 C.A. No. 5832-5852/2015 (XVII)

 C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5997/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5998/2015 (XVII)

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6011/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
                                    3

IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6002/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6010/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6012/2015 (XVII)

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 8496-8505/2015 (XVII)
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5929/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5911/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5882/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5931/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5934/2015 (XVII)
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5930/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6888-6895/2015 (XVII)
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)
                                 4

 C.A. No. 6003/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6004/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 8506-8530/2015 (XVII)
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)

 C.A. No. 8009-8017/2015 (XVII)
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 344/2016 (XVII)
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)

 C.A. No. 498/2016 (XVII)
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 497/2016 (XVII)
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 493/2016 (XVII)
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 14624/2015 (XVII)
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)

 C.A. No. 13550/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13705-13711/2015 (XVII)
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13590/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13587/2015 (XVII)
                                    5

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13586/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13585/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13591/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13538/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13588/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13593/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13595-13596/2015 (XVII)
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13584/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13574/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13681/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13581-13582/2015 (XVII)
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13592/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13699/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
                                    6

IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13697/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13698/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13680/2015 (XVII)
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 3099/2016 (XVII)
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 6022-6044/2016 (XVII)
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)

 SLP(C) No. 20219/2016 (III)


 C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)

Date : 25-07-2019 These appeals were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE M.R. SHAH

For Appellant(s)
                    Mr. Mohit D. Ram, AOR

                    Mr. Abhijat P. Medh, AOR

                    Mr. Kishore Kunal, AOR

                    Dr.   A.M. Singhvi, Sr. Adv.
                    Mr.   Gopal Jain, Sr. Adv.
                    Mr.   Harsh Kaushik, AOR
                    Mr.   Amit Bhandari, Adv.
                    Mr.   Atul N., Adv.
                    Mr.   Pridyuman Sharma, Adv.
               7

Mr. Nikhar Luthra, Adv.
Mr. Prashanti Rao, Adv.


Mrs. Anjani Aiyagari, AOR

Ms. Sumita Hazarika, AOR

Mr. Arvind Kumar Sharma, AOR

 Ms. Shikha Sarin, Adv.
Mr. Rahul Narayan, AOR

Mr. B. Krishna Prasad, AOR

Mr. Gautam Narayan, AOR
 Ms. Asmita Singh, Adv.
 Ms. Shivani Vij, Adv.

Mr. Somiran Sharma, AOR

 Mr. Tushar Mehta, SG
 Mr. Arijit Prasad, Sr. Adv.
 Mr. Dhruv Tamta, Adv.
 Ms. Binu Tamta, Adv.
 Mr. Rajat Nair, Adv.
 Ms. Shraddha Deshmukh, Adv.
 Ms. Binu Tamta, Adv.
 Mr. H.R. Rao, Adv.
 Ms. Swati Ghildiyal, Adv.
Mr. Gurmeet Singh Makker, AOR


 Mr. Naveen Kumar, AOR

 Mr. Punit Dutt Tyagi, AOR

 M/S.   Corporate Law Group, AOR

 Mr. Jayant Kumar Mehta, AOR

 Ms. Sumita Hazarika, AOR


 Mr. Harsh Kaushik, AOR

Mr. Ramji Srinivasan, SR. Adv.
Ms. Sylona Mohapatra, Adv.
Mr. Nikhil Ramdev, Adv.

Mr. Ramji Srinivasan,Sr. Adv.
Mr. Manjul Bajpai, Adv.
               8

Mr.   Somiran Sharma, AOR
Mr.   Biju P. Raman, Adv.
Mr.   Tushar Bhardwaj, Adv.
Mr.   Vishnu Sharma, Adv.
Mr.   Jagjeet Sahani, Adv.
Ms.   Palak Verma, Adv.

Mr.   Pinaki Misra, Sr. Adv.
Mr.   Ramji Srinivasan,Sr. Adv.
Mr.   Mansoor Ali Shoket, Adv.
Ms.   Manali Singhal, Adv.
Mr.   Santosh Sachin, Adv.
Mr.   Nitin Kala, Adv.
Ms.   Vinita Sasidharan, Adv.
Mr.   Abhijat P. Medh, AOR
Mr.   P. Ramesh Kumar, Adv.
Ms.   Sylona Mohapatra, Adv.
Mr.   Nikhil Ramdev, Adv.

Mr.   Ramji Srinivasan,Sr. Adv.
Mr.   Ritin Rai, Sr. Adv.
Mr.   K. R. Sasiprabhu, AOR
Mr.   Biju P. Raman, Adv.
Mr.   Vishnu Sharma, Adv.
Mr.   Tushar Bhardwaj, Adv.
Mr.   Bhavuk Agarwal, Adv.
Ms.   Sylona Mahapatra, Adv.
Mr.   Nikhil Ramdev, Adv.

Ms. Dharitry Phookan, AOR

Mr. Praveen Kumar, AOR

Mr. Saumyen Das, Adv.
Mr. Rajan Narain, AOR

Mr.   C.A. Sundarm, Sr. Adv.
Mr.   Tarun Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   E. C. Agrawala, AOR

Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Dr. Shashwat Bajpai, Adv.
               9

Mr.   Chaitanya Safaya, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   Manjul Bajpai, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Shyam Divan, Sr. Adv.
Mr.   Gopal Jain, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Ms.   Sayaree Basu Mallik, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Ms.   Ambika Mathur, Adv.
Mr.   E. C. Agrawala, AOR

Mrs. Bina Gupta, AOR

Mr. Arvind Kumar Sharma, AOR

Mr. Swetank Shantanu, AOR
Mr. Ravi Chouhan, Adv.
Mr. Pratap Shankar, Adv.

Mr. Sunil Kumar Jain, AOR

Mr. Kishore Kunal, AOR

Ms.   Maneesha Dhir, Adv.
Mr.   K.P.S. Kohli, Adv.
Mr.   Abhishek Kumar, Adv.
Mr.   Saransh Gupta, Adv.
Ms.   Sarmistha Ghosew, Adv.
Mr.   Mohit Paul, Adv.
Ms.   Sunaina Paul, Adv.
Mr.   Mohit Paul, AOR

Mr. Abhijat P. Medh, AOR

Mr. K. R. Sasiprabhu, AOR

Mr. Gurmeet Singh Makker, AOR

Mrs. Anil Katiyar, AOR
                                   10

                    Mr.   Mayank Grover, Adv.
                    Mr.   Gurpreet Singh K., Adv.
                    Ms.   Achal Gupta, Adv.
                    Mr.   Faisal Sherwani , AOR

                    Mr. Gaurav Kejriwal, AOR

                    Mr. Rameshwar Prasad Goyal, AOR

                    Mr. Devashish Bharuka, AOR

                    Mr. Sumit Goel, Adv.
                    Ms. Pratyusha, Adv.
                    M/S. Parekh & Co., AOR

                    Ms. Vibha Dhawan, Adv.
                    Mr. Pukhrambam Ramesh Kumar, AOR
                    Ms. Alvia Ahmed, Adv.

                    M/S.    Dua Associates, AOR

                    Mr.   B. Adi Naraynan Rao, Sr. Adv.
                    Ms.   B. Vijayalakshmi Menon, AOR
                    Mr.   Rohit Choudhary, Adv.
                    Ms.   Preeti Kohli, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Dr. Abhishek Manu Singhvi, learned senior counsel started his arguments at 11.10 a.m and concluded at 12.35 p.m. Thereafter Mr. A. Sundarm, learned senior counsel commenced his arguments and was on his legs when the Court rose for the day. The matters remained part-heard.

List for further hearing on 30.07.2019 as part-heard.

(ASHWANI KUMAR)                                     (JAGDISH CHANDER)
COURT MASTER (SH)                                      BRANCH OFFICER