Delhi High Court - Orders
Pm Varghese vs Nct Of Delhi on 25 July, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~R-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2431/2012
PM VARGHESE ..... Petitioner
Through: None.
versus
NCT OF DELHI ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 25.07.2022 It is already 4:30 p.m. The present petition is of the year 2012.
Even on the second call, none is present for the petitioner. Accordingly, the present appeal is dismissed in default for non- prosecution.
DINESH KUMAR SHARMA, J JULY 25, 2022 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:26.07.2022 17:10:30