Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Pm Varghese vs Nct Of Delhi on 25 July, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~R-9
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 2431/2012
                                    PM VARGHESE                                           ..... Petitioner
                                                        Through:     None.

                                                        versus

                                    NCT OF DELHI                                         ..... Respondent
                                                        Through:     None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                        ORDER

% 25.07.2022 It is already 4:30 p.m. The present petition is of the year 2012.

Even on the second call, none is present for the petitioner. Accordingly, the present appeal is dismissed in default for non- prosecution.

DINESH KUMAR SHARMA, J JULY 25, 2022 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:26.07.2022 17:10:30