Section 27(1)(c) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

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State of Tamilnadu - Subsection

Section 27(1)(c) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(c)an authority empowered or recognised as competent by the Government to confer, grant or issue any degree, diploma, licence, certificate or any other like award entitling the holder thereof to practise Homeopathy,

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State of Tamilnadu - Subsection

Section 27(1)(c) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971