Rajasthan High Court - Jaipur
Gajendra Kumar Swami S/O Uma Shankar ... vs The State Of Rajasthan on 1 March, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3730/2023
Gajendra Kumar Swami S/o Uma Shankar Swami
----Petitioner
Versus
The State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Gajendra Kumar Swami, in person For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 01/03/2023 In the instant writ petition, in respect of examination of Basic Computer Instructor, answers of few questions have been challenged. It has been pointed out that other writ petitions involving the identical issues are pending before this Court.
Heard.
Issue notice to respondents. In addition, copy of writ petition be served in the Office of Mr. S Zakawat Ali, AGC and Mr. Nalin G Narain, AGC. Their names be shown in the cause list.
List along with SBCWP No.13994/2022.
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