Section 2(1)(v) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(v)Committee of Ed.CET - AC means the Committee empowered by the Association of Colleges to conduct Ed.CET-AC for admission into B.Ed. Course and to prepare the merit list of the candidates as per the marks obtained in the above test for admission into [Permanent Committee be substituted with AFRC] [Substituted 'Management seats in' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).] B.Ed. Course, subject to the supervision of Permanent Committee.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004