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[Cites 0, Cited by 0] [Section 67KKK] [Entire Act]

State of Rajasthan - Subsection

Section 67KKK(3) in The Rajasthan Excise Rules, 1956

(3)A notice for invitation of application shall be issued by the Excise Commissioner at least fifteen days before the date fixed in the notice for receipt of applications. The time upto which applications shall be received on the fixed day shall be indicated in the notice. The applications shall be submitted in the manner and in the form as may be specified by the Excise Commissioner, Applications received after the time and date; fixed for receipt of application shall not be taken into consideration.