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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4)(xv) in Uttar Pradesh Private Universities Act, 2019

(xv)to regulate and determine all other matters concerning the University in accordance with this Act, the Statutes, the Ordinances and the Regulations.