Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act] State of Gujarat - Subsection Section 355(2)(c) in The Gujarat Provincial Municipal Corporations Act, 1949 (c)sums which the Transport Manager is under the provisions of this Act or any other enactment required or empowered to pay by way of compensation;