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[Cites 0, Cited by 0] [Section 278] [Entire Act]

State of Rajasthan - Subsection

Section 278(2) in Rajasthan Panchayati Raj Rules, 1996

(2)In selecting the candidates for promotion regard shall be had to their :-
(a)academic and technical qualifications and knowledge;
(b)tact, efficiency and intelligence;
(c)integrity, and
(d)previous record of service,
(e)minimum experience of five years on the existing post.